JASJIT SINGH BEDI

20,346 recorded High Court judgment(s) · 2021–2026

Courts

Disposal nature

Recent judgments

• JASVIR SINGH RANDHAWA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• HARMANJIT SINGH WALIA v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2026-05-29)
• FALGUN PATEL ALIAS PATEL FALGUN KUMAR RAMESHBHAI v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• ALKA AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• PRITHVI SINGH RAJPUT v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2026-05-29)
• SONU AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• SHOKIN KUMAR DHAKER v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• RANJIT SINGH ALIAS BHINDA v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• AMIT ARJAN MIRCHANDANI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• MANJINDER KAUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)