JASGURPREET SINGH PURI,. AMARJOT BHATTI

61 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• NARINDER KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• EMPLOYEES STATE INSURANCE CORP. v. FOOD CORPORATION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2026-05-27)
• HARPAL SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-27)
• ROHIT SACHDEVA AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-05-27)
• BIRINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-27)
• PEPSU ROAD TRANSPORT CORPRATION v. KULTAR SINGH — Punjab & Haryana High Court (2026-05-27)
• SUNIL KUMAR v. UNION TERRITORY OF CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2026-05-26)
• M/S VIG DIGITAL STUDIO AND COLOR LAB, TEH GHARAUNDA , DIST KARNAL ,HRY THROUGH ITS PARTNER v. THE APPELLANT AUTHORITY UNDER OF GRATUITY ACT DEPUTY LABOUR COMMISSIONER, PANIPAT AND ORS — Punjab & Haryana High Court (2026-05-26)
• LOVEPREET KAUR AND OTHERS v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-26)
• UMESH GULATI v. UNION TERRITORY OF CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2026-05-26)