JASGURPREET SINGH PURI

21,684 recorded High Court judgment(s) · 2014–2026

Courts

Disposal nature

Recent judgments

• PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD v. M/S GANESH RICE MILLS SHERPUR AND ANOTHER — Punjab & Haryana High Court (2026-05-29)
• PAYWORLD DIGITAL SERVICES PRIVATE LIMITED v. INTER PRESS PUBLISHERS PRIVATE LIMITED — Punjab & Haryana High Court (2026-05-22)
• GSJ ENVO LTD v. THE COMMISSIONER MC CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2026-05-22)
• PREM CHAND BEHL ALIAS PREM BEHL v. GREATER LUDHIANA AREA DEVELOPMENT AUTHORITY LUDHIANA — Punjab & Haryana High Court (2026-05-22)
• SUGAM ARORA v. MANSHA — Punjab & Haryana High Court (2026-05-22)
• BAJAJ FINANCE LIMITED v. IMPERIAL HOUSING VENTURES PVT. LTD AND OTHERS — Punjab & Haryana High Court (2026-05-22)
• BARINDERJIT SINGH v. RELIANCE INFOCOMM LIMITED AND ANOTHER — Punjab & Haryana High Court (2026-05-22)
• M/S JRD HOLDINGS PRIVATE LIMITED v. M/S GURGAON INFOSPACE LIMITED AND ANOTHER — Punjab & Haryana High Court (2026-05-22)
• SMARTWORKS COWORKING SPACES LTD v. ONEISTOX INDIA PRIVATE LIMITED NOVATR — Punjab & Haryana High Court (2026-05-22)
• RAJINDER SINGH v. MS MOONWALK INFRAPROJECTS PVT LTD — Punjab & Haryana High Court (2026-05-22)