JASBIR SINGH,. TIRATH SINGH THAKUR

129 recorded High Court judgment(s) · 2007–2009

Courts

Disposal nature

Recent judgments

• NARESH KUMAR v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2009-05-15)
• H.U.D.A. v. M/S ZUARI INDUSTRIES — Punjab & Haryana High Court (2009-03-20)
• DALBIR SINGH v. STATE BANK OF PATIALA AND ANR. — Punjab & Haryana High Court (2009-03-20)
• MOLU RAM AND ORS. v. STATE OF HARYANA & OS. — Punjab & Haryana High Court (2009-02-27)
• CHARAN SINGH SAINI v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-02-27)
• PAWAN KUMAR v. STATE OF HRY AND ORS — Punjab & Haryana High Court (2009-02-27)
• GULSHAN SHARMA AND ORS. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2009-02-06)
• BALWINDER SINGH v. U.T.TH. HOME SECY. CHANDIGARH — Punjab & Haryana High Court (2009-02-06)
• JANKI DEVI MARYA v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-01-30)
• HARKANWAL PREET SINGH AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-01-30)