JASBIR SINGH, SABINA

109 recorded High Court judgment(s) · 2008–2020

Courts

Disposal nature

Recent judgments

• (O&M) M.C.MORINDA v. BALWANT SINGH — Punjab & Haryana High Court (2020-03-02)
• M.L. SAGGAR AND OTHERS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2012-06-01)
• AHAD v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2012-06-01)
• GURDHIAN SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2012-05-30)
• SHAM LAL v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2012-05-30)
• HARJINDER SINGH v. KEWAL SINGH AND ORS. — Punjab & Haryana High Court (2012-05-17)
• VIRSA SINGH & ORS v. STATE OF PUNJAB — Punjab & Haryana High Court (2012-05-16)
• RAM KRISHAN @ NANHAR v. STATE OF HARYANA — Punjab & Haryana High Court (2012-05-15)
• RAMESH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2012-05-15)
• CHANDER SINGH AND ANOTHER v. STATE OF HARYANA — Punjab & Haryana High Court (2012-05-11)