JASBIR SINGH,. RAMESHWAR SINGH MALIK

434 recorded High Court judgment(s) · 2006–2016

Courts

Disposal nature

Recent judgments

• DHARMENDER KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2016-12-12)
• KAMLESH DEVI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2016-05-11)
• SUMIT KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2016-05-11)
• DALJIT KAUR AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2015-10-06)
• CHARAN SINGH & ANR. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2015-10-06)
• YUVA JAGRITI MANCH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-02-27)
• SANTOSH DEVI v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-01-22)
• AMRITPAL BASRA v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2015-01-19)
• UDEY SINGH AND ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-01-16)
• M/S ESTEEM INFRA BUILD PRIVATE LIMITED v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2015-01-15)