JASBIR SINGH, RAKESH KUMAR JAIN

572 recorded High Court judgment(s) · 2010–2024

Courts

Disposal nature

Recent judgments

• PARBODH CHANDER BALI v. CHIEF SECRETARY TO GOVT. OF PUNJAB ETC. — Punjab & Haryana High Court (2024-02-15)
• ABHIMANYU TEWARI v. UNION OF INDIA & ORS. — Punjab & Haryana High Court (2019-11-25)
• M/S O.K. PLAY INDIA LTD v. SUBHASH RAHI AND ANR — Punjab & Haryana High Court (2015-09-02)
• M/S O.K. PLAY INDIA LTD v. LALLU RAM AND ANR — Punjab & Haryana High Court (2015-09-02)
• M/S O.K. PLAY INDIA LTD v. LALLU RAM AND ANR — Punjab & Haryana High Court (2015-09-02)
• RAJWINDER KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2013-12-02)
• RAJINDER KUMAR @ RAJINDER RAWAT v. UT OF CHANDIGARH — Punjab & Haryana High Court (2013-08-16)
• PUNJAB PRADESH CONGRESS COMMITTEE v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-06-13)
• VINOD KUMAR & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2013-06-03)
• JOTA SINGH ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2013-05-31)