JASBIR SINGH, RAKESH KUMAR GARG

433 recorded High Court judgment(s) · 2006–2024

Courts

Disposal nature

Recent judgments

• (O&M) MEHAR KAUR v. CHAND KAUR ETC. — Punjab & Haryana High Court (2024-03-20)
• (O&M) MEHAR KAUR v. CHAND KAUR ETC. — Punjab & Haryana High Court (2024-03-20)
• BRAHMA NAND KAUSHK ETC. v. STATE OF HARYANA — Punjab & Haryana High Court (2023-11-30)
• GURMIT KAUR v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2016-11-21)
• MANU DEV v. STATE OF PUNJAB ETC — Punjab & Haryana High Court (2015-11-04)
• WOMEN EDUCATION TRUST ETC. v. STATE OF HY.ETC. — Punjab & Haryana High Court (2015-07-15)
• BALBIR SINGH & ANR. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2015-07-15)
• GULSHAN KUMAR ETC. v. STATE OF HY. — Punjab & Haryana High Court (2015-07-15)
• SARDARA SINGH v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2014-10-13)
• PUNJAB HOUSING DEVELOPMENT BOARD WORK v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2014-03-24)