JASBIR SINGH,. PRITAM PAL

146 recorded High Court judgment(s) · 2006–2006

Courts

Disposal nature

Recent judgments

• SANTO DEVI v. DEPUTY COMMISSIONER, ROHTAK AND ORS. — Punjab & Haryana High Court (2006-12-21)
• RAVI PARKASH AGGARWAL AND ANR. v. U.C.O. BANK AND ANR. — Punjab & Haryana High Court (2006-12-21)
• RAM PARKASH & ORS. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2006-12-21)
• RAM NIWAS AND ORS. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2006-12-21)
• PARAMJIT KAUR AND ORS. v. DEBTS RECOVERY TRIBUNAL AND ORS. — Punjab & Haryana High Court (2006-12-18)
• MUNICIPAL CORPORATION PATIALA v. LUXMI PALACE & ANR. — Punjab & Haryana High Court (2006-12-15)
• MUNICIPAL CORPORATION PATIALA v. M/S SHAM BAGH PALACE & ANR. — Punjab & Haryana High Court (2006-12-15)
• MUNICIPAL CORPORATION PATIALA v. SHEELA RANI & ORS. — Punjab & Haryana High Court (2006-12-15)
• MUNICIPAL CORPORATION PATIALA v. M/S RAJ KAMAL PALACE & ANR. — Punjab & Haryana High Court (2006-12-15)
• STATE OF HY. v. BIRBAL DASS — Punjab & Haryana High Court (2006-12-14)