JASBIR SINGH,. NIRMAL YADAV

58 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• RAVINDER SINGH AND ANR. v. SUPERINTENDENT CANAL OFFICER AND ORS. — Punjab & Haryana High Court (2007-09-25)
• RAJ RANI ETC. v. HARYANA STATE — Punjab & Haryana High Court (2007-08-20)
• KUNDAN SINGH v. -DO- — Punjab & Haryana High Court (2007-08-14)
• PB.STATE v. GURCHARAN SINGH ETC. — Punjab & Haryana High Court (2007-07-02)
• RAJBIR v. HY.STATE — Punjab & Haryana High Court (2007-07-02)
• BHOPPA SINGH ETC. v. PB.STATE — Punjab & Haryana High Court (2007-07-02)
• JITENDER KUMAR v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2007-05-29)
• RAJVINDER KAUR v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2007-05-29)
• MANAGING DIRECTOR, HIMACHAL ROAD v. APPELLATE AUTHORITY AND ORS. — Punjab & Haryana High Court (2007-05-28)
• SUSHEELA v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2007-05-25)