JASBIR SINGH,. K.C. PURI

113 recorded High Court judgment(s) · 2005–2009

Courts

Disposal nature

Recent judgments

• VINOD KUMAR ETC. v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2009-05-01)
• VIRENDER SINGH v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2009-05-01)
• PARVEEN KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2009-05-01)
• LALITA SHARMA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2009-05-01)
• NIRMALA DEVI v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-05-27)
• MOHD. ILIAS AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-05-22)
• KEWAL KRISHAN v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-05-22)
• JOGINDER SINGH KAMBOJ v. DEPUTY COMMISSIONER AND ORS. — Punjab & Haryana High Court (2008-05-22)
• RANJEET SINGH AND ANR. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-05-21)
• SUBHASH CHANDER v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-05-21)