JASBIR SINGH, JORA SINGH

34 recorded High Court judgment(s) · 2001–2012

Courts

Disposal nature

Recent judgments

• GRAM PANCHAYAT, MAVI SAPPAN v. STATE OF PUNJAB ETC. — Punjab & Haryana High Court (2012-01-17)
• KANWAR SAIN ETC. v. STATE OF PB. — Punjab & Haryana High Court (2009-05-15)
• LAKHWINDER SINGH v. NIRVAIR SINGH — Punjab & Haryana High Court (2009-05-08)
• JAGGA SINGH AND ANOTHER v. STATE OF HARYANA — Punjab & Haryana High Court (2009-04-22)
• SUKHBIR SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-04-16)
• STATE OF PUNJAB v. SATINDER PARKASH — Punjab & Haryana High Court (2009-04-16)
• STATE OF HARYANA v. SUKHCHARAN SINGH — Punjab & Haryana High Court (2009-04-15)
• UDAYBIR v. STATE OF HARYANA — Punjab & Haryana High Court (2009-03-26)
• GURDIP SINGH v. PARAMJIT SINGH AND ORS. — Punjab & Haryana High Court (2009-03-25)
• AJAIB SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-03-23)