JASBIR SINGH, JASWANT SINGH

282 recorded High Court judgment(s) · 2006–2023

Courts

Disposal nature

Recent judgments

• BHUPINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-02-28)
• BALJIT SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2009-05-22)
• INDER SINGH HIRA AND ORS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2009-03-06)
• TARLOCHAN SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2009-03-06)
• HARMINDER KAUR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-03-06)
• MOHINDER KAUR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-03-06)
• SHAM LAL SHARMA v. UOI AND ORS. — Punjab & Haryana High Court (2009-03-06)
• AVTAR SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2009-03-06)
• NEELAM BALI ETC. v. STATE OF PUNJAB ETC. — Punjab & Haryana High Court (2009-03-06)
• KASHMIR SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-03-06)