JASBIR SINGH,. INDERJIT SINGH

160 recorded High Court judgment(s) · 2012–2015

Courts

Disposal nature

Recent judgments

• JAGAT SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2015-09-23)
• U.H.B.V.N. AND ANR. v. SHAMSHER SINGH AND ORS. — Punjab & Haryana High Court (2015-05-01)
• ANIITA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2013-09-06)
• SUPTD. OF POST OFFICE DIVN. OFC. MUFFASIL DIVN. LUDHIANA v. CENTRAL GOVT. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I AND ORS — Punjab & Haryana High Court (2013-04-12)
• STATE OF HARYANA AND ORS v. OMWATI DEVI — Punjab & Haryana High Court (2013-04-12)
• AJAY SINGHAL AND ANOTHER v. MUNICIPAL COUNCIL, NARNAUL AND OTHERS — Punjab & Haryana High Court (2013-04-12)
• NASIB KAUR ETC. v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2013-04-12)
• PUNJAB STATE POWER CORPN. LTD. v. HARBANS SINGH AND ORS — Punjab & Haryana High Court (2013-04-12)
• PURAN v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2013-04-12)
• LAJWANTI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2013-04-12)