JASBIR SINGH,. GURMEET SINGH SANDHAWALIA

1,574 recorded High Court judgment(s) · 2012–2023

Courts

Disposal nature

Recent judgments

• RAJ SINGH AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2023-02-06)
• JAI KARAN & ORS. v. STATE OF HARYANA & ORS.( MAIN DISMISSED ON 12.8.13) — Punjab & Haryana High Court (2023-02-06)
• JHANDOO v. SECY. TO GOVT. PB. — Punjab & Haryana High Court (2022-10-17)
• RAM PYARA VERMA v. PRESIDING OFFICER & ORS — Punjab & Haryana High Court (2017-05-01)
• LAXMAN v. COLLECTOR SONEPAT AND ORS. — Punjab & Haryana High Court (2016-02-01)
• THE DELHI LAND AND FINANCE CO LTD AND AN v. THE DISTT COLLECTOR GURGAON AND ANR — Punjab & Haryana High Court (2016-02-01)
• BHAGA DEVI AND ORS, v. THE ASSTT. COLLECTOR IST GRADE AND ANR. — Punjab & Haryana High Court (2016-01-20)
• RAM SINGH v. STATE OF HARYANA THROUGH SECY. DEPTT. OF PANCHAYAT, GOVT. OF HY. CHD AND ORS. — Punjab & Haryana High Court (2016-01-20)
• RATAN SINGH & ORS v. ADDL. DIRECTOR HOLDING PB & ANR — Punjab & Haryana High Court (2015-12-07)
• BHARAT SINGH v. COLLECTOR GURGAON & ORS — Punjab & Haryana High Court (2015-11-17)