JASBIR SINGH, DAYA CHAUDHARY

55 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• STATE OF HARYANA v. ABHIJIT SUR — Punjab & Haryana High Court (2009-12-22)
• SHAMSHER SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2009-12-17)
• STATE OF HARYANA v. PARVEEN AND ORS. — Punjab & Haryana High Court (2009-12-15)
• KAMALJIT SINGH AND ANOTHER v. STATE OF HARYANA — Punjab & Haryana High Court (2009-12-15)
• MAM CHAND v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2009-12-14)
• AJAIB SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-12-09)
• GURMEJ KAUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-12-09)
• SARMUKH SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-12-08)
• BALWANT SINGH AND ORS v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-12-07)
• STATE OF PUNJAB v. RAVI KANT — Punjab & Haryana High Court (2009-12-04)