JASBIR SINGH,. AUGUSTINE GEORGE MASIH

1,349 recorded High Court judgment(s) · 1989–2024

Courts

Disposal nature

Recent judgments

• NARINDER KUMAR SHARMA ETC. v. M/S DLF UNIVERSAL LTD. AND ORS. — Punjab & Haryana High Court (2024-10-29)
• SUSHIL KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2024-02-08)
• RAGHUBIR SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2023-08-29)
• AMARJIT SINGH AND ORS. v. UT OF CHANDIGARH AND ORS. — Punjab & Haryana High Court (2017-10-24)
• GURMEHAR v. STATE OF HARYANA — Punjab & Haryana High Court (2015-12-02)
• M/S LOGICAL DEVELPERS PVT. LTD. AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2015-10-19)
• KEWAL SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2013-05-17)
• JOGINDER v. SAVITA — Punjab & Haryana High Court (2012-09-19)
• RANJIT SINGH v. GURSAHIB SINGH BRAR — Punjab & Haryana High Court (2012-08-27)
• USHA STUD & AGRL.FARMS PRIVATE LTD v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2012-01-27)