JASBIR SINGH

1,682 recorded High Court judgment(s) · 2000–2024

Courts

Disposal nature

Recent judgments

• KULDEEP SINGH v. STATE OF PB. THROUGH SECY. AND ORS. — Punjab & Haryana High Court (2024-11-06)
• MAHABIR SINGH AND ANR v. RAJBIR SINGH AND ORS — Punjab & Haryana High Court (2018-08-31)
• PUNJAB SMALL INDUSTRIES & EXPORT CORP. v. BALDEV SINGH & ORS. — Punjab & Haryana High Court (2016-10-19)
• PUNJAB SMALL INDUSTRIES & EXPORT CORP. v. KIRPAL SINGH & ORS. — Punjab & Haryana High Court (2016-08-29)
• RAKESH KAUHSIK v. GENTLE REALTORS PRIVATE LTD — Punjab & Haryana High Court (2016-07-15)
• MATA LAKHVINDER KAUR AND ORS v. STATE OF HRY AND ORS — Punjab & Haryana High Court (2016-02-25)
• HAZUR SINGH BHUTANI v. UOI — Punjab & Haryana High Court (2016-02-17)
• JASVIR SINGH & ANR. v. LAVPREET SINGH ETC. — Punjab & Haryana High Court (2015-12-21)
• SAROJ BALA v. PRESIDING OFFICER LABOUR COURT AND ANR. — Punjab & Haryana High Court (2015-11-30)
• M/S AMWAY INDIA ENTERPRISES PVT. LTD. v. DLF LIMITED AND ANR — Punjab & Haryana High Court (2015-02-21)