JANAK RAJ KOTWAL

452 recorded High Court judgment(s) · 2013–2018

Courts

Disposal nature

Recent judgments

• ZANIB BIBI AND ANR. v. MATANGI ROADWAYS AND ORS. — High Court of J&K and Ladakh (2018-08-14)
• SURAKSHA BHARDWAJ v. STATE TH. HOME DEPTT. AND ORS. — High Court of J&K and Ladakh (2018-08-14)
• ORIENTAL INSURANCE CO.LTD. v. SARVARI AND ORS. — High Court of J&K and Ladakh (2018-08-14)
• NATIONAL INSURANCE CO.LTD. v. PURAN CHAND AND ANR. — High Court of J&K and Ladakh (2018-08-09)
• U.O.I.TH.MIN.OF DEFENCE AND ORS. v. SANJAY SHARMA AND ORS. — High Court of J&K and Ladakh (2018-08-09)
• UNITED INDIA INSURANCE CO.LTD. v. SHASHI DEVI AND ORS. — High Court of J&K and Ladakh (2018-08-09)
• SHRI RAM GENERAL INSURANCE CO.LTD. v. ANU DEVI AND ORS. — High Court of J&K and Ladakh (2018-08-09)
• THE ORIENTAL INSURANCE CO.LTD. v. CHATER SINGH AND ORS. — High Court of J&K and Ladakh (2018-08-08)
• GULSHAN BANOO v. THE NEW INDIA ASSURANCE CO.LTD. AND ANR. — High Court of J&K and Ladakh (2018-08-08)
• ORIENTAL INSURANCE COMPANY INCORPORATED UNER COMPANIES ACT.TH.P.S.THAKUR. v. ZULFKAR ALI AND ORS. — High Court of J&K and Ladakh (2018-08-08)