JAISHREE THAKUR

8,643 recorded High Court judgment(s) · 2014–2024

Courts

Disposal nature

Recent judgments

• L/ASI BABITA RANI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-09-10)
• MANOJ KUMAR VERMA v. MANAGEMENT BOARD OF ANSAL UNIVERSITY AND OTHERS — Punjab & Haryana High Court (2023-07-05)
• BHAWNA AND ANOTHER v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2023-06-02)
• AJIT SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2023-06-02)
• PRADEEP KUMAR v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2023-06-02)
• PARMOD KUMAR v. B.D. SHARMA AND ORS — Punjab & Haryana High Court (2023-06-02)
• MANOJ LAMBA AND OTHERS v. HARYANA STAFF SELECTION COMMISSION — Punjab & Haryana High Court (2023-06-02)
• PARVEEN SAROHA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-06-02)
• BALINDER KUMAR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-06-02)
• VIKASH DHIMAN v. THE STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2023-06-02)