JAISHREE THAKUR

136 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• KHETA RAM v. STATE and ANR — Rajasthan High Court (2016-09-28)
• ANAND PUROHIT and ORS v. STATE OF RAJ. and ORS. — Rajasthan High Court (2016-09-28)
• GANPAT SINGH v. STATE and ORS — Rajasthan High Court (2016-09-26)
• BABU LAL v. JVVNL JODHPUR and ORS — Rajasthan High Court (2016-09-26)
• MANGTU RAM v. STATE and ANR — Rajasthan High Court (2016-09-26)
• KAMLA v. STATE and ORS. — Rajasthan High Court (2016-09-23)
• DHARMA RAM MEGHWAL and ANR. v. STATE and ORS — Rajasthan High Court (2016-09-23)
• SANTOSH SHARMA v. STATE and ORS. — Rajasthan High Court (2016-09-23)
• SANTOSH GOYAL v. STATE and ORS — Rajasthan High Court (2016-09-23)
• SMT. CHETNA PAREEK and ORS v. STATE and ORS — Rajasthan High Court (2016-09-22)