JAINENDRA KUMAR RANKA,SUNIL AMBWANI

443 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• KALYAN SAHAI MEENA v. PAPU LAL AND ORS — Rajasthan High Court (2015-02-26)
• VIJAY BAJIYA AND ANR v. MAHESH KUMAR AND ORS — Rajasthan High Court (2015-02-26)
• JHUNDARAM KUDI AND ANR v. BABU LAL GOCHAR AND ORS — Rajasthan High Court (2015-02-26)
• RAVI PRAKASH GUPTA AND ORS v. PAWAN KUMAR SWAMI AND ORS — Rajasthan High Court (2015-02-26)
• JHUNDARAM KUDI AND ANR v. BABU LAL GOCHAR AND ORS — Rajasthan High Court (2015-02-26)
• NANULAL YADAV AND ANR v. VIKAS KUMAR JAIN AND ORS — Rajasthan High Court (2015-02-26)
• COMMISSIONER OF INCOME TAX v. M/S VIJAY SOLVEX LTD. — Rajasthan High Court (2014-12-10)
• STATE OF RAJ v. MS KIRAN MEENA AND ANR — Rajasthan High Court (2014-12-05)
• RAMSWAROOP SHARMA v. JUDGE LABOUR COURT NO 2 AND ANR — Rajasthan High Court (2014-12-05)
• SRIRAM TIWARI v. STATE MINES DEPARTMENTANR — Rajasthan High Court (2014-12-05)