JAINENDRA KUMAR RANKA,NARENDRA KUMAR JAIN
71 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 71 |
Disposal nature
| DISMISSED | 34 |
| DISPOSED OF | 24 |
| ALLOWED | 12 |
| PARTLY ALLOWED | 1 |
Recent judgments
- MOHSIN KHAN v. STATE HOME DEPARTMENTANR — Rajasthan High Court (2013-09-19)
- CHETAN MEENA v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2013-09-17)
- HARCHAND v. STATE — Rajasthan High Court (2013-09-17)
- U O I AND ORS v. RAMJI LAL AND ANR — Rajasthan High Court (2013-09-11)
- STATE OF RAJ AND ANR v. GIRDHAR SINGH GOCHAR ORS — Rajasthan High Court (2013-09-10)
- HARI SINGH MEENA v. U O I AND ORS — Rajasthan High Court (2013-09-10)
- HARI SINGH MEENA v. U O I AND ORS — Rajasthan High Court (2013-09-10)
- JEEVAN KUMARI v. R C S A T AND ORS — Rajasthan High Court (2013-09-10)
- STATE OF RAJ AND ANR v. GIRDHAR SINGH GOCHAR ORS — Rajasthan High Court (2013-09-10)
- NAVNEET DERASHREE v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2013-09-09)
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