JAINENDRA KUMAR RANKA,MUNISHWAR NATH BHANDARI

60 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• FARUKH ALI AND ORS v. STATE OF RAJ AND ORS — Rajasthan High Court (2017-12-11)
• SRIPAL SAHNI v. STATE OF RAJ AND ORS — Rajasthan High Court (2017-12-08)
• DEEPIKA SALUJA v. STATE OF RAJ AND ORS — Rajasthan High Court (2017-12-08)
• M/S N S CONSTRUCTIONS v. STATE OF RAJ AND ORS — Rajasthan High Court (2017-12-08)
• BADALU AND ANR v. STATE OF RAJ — Rajasthan High Court (2017-12-08)
• ANIL KUMAR v. NATIONAL HIGHWAY AUTHORITY andORS — Rajasthan High Court (2017-12-04)
• CHANDRABHAN v. STATE ELEMENTARY EDUCATIONORS — Rajasthan High Court (2016-12-01)
• M/S ARJUN LAL SATIHS KUMAR v. DIRECTOR AGRICULTURE AND ORS — Rajasthan High Court (2016-11-30)
• M/S KANHAIYA TRADING CO v. DIRECTOR AGRICULTURE AND ORS — Rajasthan High Court (2016-11-30)
• RADHA KISHAN DHOBI v. R S R T C — Rajasthan High Court (2016-11-30)