JAINENDRA KUMAR RANKA,MOHAMMAD RAFIQ

22 recorded High Court judgment(s) · 2013–2016

Courts

Disposal nature

Recent judgments

• SAKRAM MEENA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2016-09-15)
• AKHATAR ALI v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-12-16)
• LALIT KUMAR KOLI v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-12-14)
• RADHEYSHYAM KUSHWAHA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2015-12-10)
• KASHI RAM v. STATE — Rajasthan High Court (2014-12-15)
• RAKESH KUMAR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2014-10-28)
• SATISH KUMAR v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2014-06-24)
• RAMDEV AND ORS v. STATE OF RAJASTHAN THROUGH PP. — Rajasthan High Court (2013-10-18)
• BANWARI URF BANNA AND ANR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2013-09-02)
• NAV RATAN MAL and ORS. v. STATE — Rajasthan High Court (2013-05-15)