LexJAINENDRA KUMAR RANKA,AMITAVA ROY
20 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 20 |
Disposal nature
| DISPOSED OF | 17 |
| DISMISSED | 2 |
| (unspecified) | 1 |
Recent judgments
- M/S BABU LAL DEEPAK KUMAR v. STATE OF RAJ AND ORS — Rajasthan High Court (2014-12-01)
- M/S TATA TELE SERVICE LTD v. STATE OF RAJ AND ORS — Rajasthan High Court (2014-12-01)
- M/S GLOBAL SPIRITS LTD v. STATE OF RAJ and ORS — Rajasthan High Court (2014-12-01)
- M/S SCHNEIDER ELECTRIC INDIA v. STATE OF RAJ AND ORS — Rajasthan High Court (2014-12-01)
- M/S AJMER FOOD PRODUICTS PVT L v. STATE OF RAJ AND ORS — Rajasthan High Court (2014-12-01)
- M/S MOHAN LAL ASHOK KUMAR v. STATE OF RAJ AND ORS — Rajasthan High Court (2014-12-01)
- RAMLAL MALI v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2013-08-16)
- PRAKASH CHAND JAIN v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2013-08-16)
- MANISH SHARMA v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2013-08-16)
- SERVE SHREE R G MARBLE v. STATE MINES DEPARTMENTORS — Rajasthan High Court (2013-08-16)