JAINENDRA KUMAR RANKA,AJAY RASTOGI
1,190 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 1190 |
Disposal nature
| DISMISSED | 626 |
| DISPOSED OF | 356 |
| ALLOWED | 181 |
| WITHDRAWN | 16 |
| (unspecified) | 8 |
| PARTLY ALLOWED | 2 |
| PEREMPTORY | 1 |
Recent judgments
- JAGDISH v. STATE REVENU DEPARTMENTORS — Rajasthan High Court (2016-08-16)
- STATE OF RAJASTHAN v. RAMDEV AND ANR — Rajasthan High Court (2016-05-28)
- STATE OF RAJ AND ORS v. SUMAN CHAUDHARY — Rajasthan High Court (2016-05-06)
- STATE OF RAJ AND ANR v. PUSHPA SHARMA — Rajasthan High Court (2016-05-06)
- STATE OF RAJ AND ANR v. ISHWAR KUMAR SANGELA andORS — Rajasthan High Court (2016-05-06)
- STATE OF RAJ AND ANR v. SEEMA SOLANKI — Rajasthan High Court (2016-05-06)
- STATE OF RAJ AND ANR v. SMT CHHOTI DEVI — Rajasthan High Court (2016-05-06)
- STATE OF RAJ AND ANR v. NIDHI TIWARI — Rajasthan High Court (2016-05-06)
- STATE OF RAJ AND ANR v. KRISHNA RANI — Rajasthan High Court (2016-05-06)
- STATE OF RAJ AND ANR v. RAJPAL SINGH — Rajasthan High Court (2016-05-06)
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