JAINENDRA KUMAR RANKA
723 recorded High Court judgment(s) · 2012–2017
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 723 |
Disposal nature
| DISMISSED | 430 |
| DISPOSED OF | 148 |
| ALLOWED | 79 |
| PARTLY ALLOWED | 57 |
| (unspecified) | 3 |
| WITHDRAWN | 2 |
| REMANDED | 2 |
| PEREMPTORY | 1 |
Recent judgments
- SAWAIMADHOPUR COOPERATIVE CONSUMER v. DHARME GURJAR — Rajasthan High Court (2017-08-02)
- SHAKIL AHMED v. SMT JAMILA BEGUM — Rajasthan High Court (2017-07-28)
- RAM PRASAD and ORS v. R S E B JAIPUR — Rajasthan High Court (2017-07-20)
- LATA AHUJA AND ORS v. SMT RATAN AHUJA — Rajasthan High Court (2017-07-14)
- SUBHASH CHAND KHINCHAR AND ANOTHER v. JUGAL KISHORE SOMANI THROUGH LRS — Rajasthan High Court (2017-07-14)
- SUBHASH CHAND KHICHAR v. JUGAL KISHORE SOMANI THROUGH LRS — Rajasthan High Court (2017-07-14)
- RAJPAL SINGH KHINCHAR v. JUGAL KISHORE SOMANI THROUGH LRS — Rajasthan High Court (2017-07-14)
- PURAN MAL v. SMT.MUNNI — Rajasthan High Court (2017-07-14)
- HARVEER SINGH and ORS v. BANK OF BARODA — Rajasthan High Court (2017-07-13)
- AJMER VIDYUT VITRAN NIGAM LTD v. AKBAR ALI and ORS — Rajasthan High Court (2017-07-07)
Lex