JAI SINGH SEKHON

471 recorded High Court judgment(s) · 2010–2016

Courts

Disposal nature

Recent judgments

• JAMIL v. STATE OF HARYANA — Punjab & Haryana High Court (2016-12-09)
• AVINDER SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2016-10-20)
• SUNIL KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2016-09-06)
• HARIOM v. STATE OF HARYANA — Punjab & Haryana High Court (2016-09-06)
• BABU @ KALU v. STATE OF HARYANA — Punjab & Haryana High Court (2016-09-06)
• SHAHZAD v. STATE OF HARYANA — Punjab & Haryana High Court (2016-05-25)
• ISHWAR CHANDER v. INDIABULLS FINANCIAL SERVICES LTD. AND ORS. — Punjab & Haryana High Court (2016-05-05)
• SHANTI DEVI & ORS. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2016-04-08)
• AJMER SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2016-04-08)
• PUNJAB STATE CIVIL SUPPLIES CORP. LTD. v. M/S SHIVA RICE MILLS & OR. — Punjab & Haryana High Court (2016-03-30)