JAI PRAKASH TIWARI

79 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• JITENDRA YADAV v. STATE OF U.P. — Allahabad High Court (2026-05-17)
• LAKHAN SINGH v. STATE OF U.P. — Allahabad High Court (2026-05-17)
• SULTAN ALIAS RAJU v. STATE OF U.P. THRU. HOME SECREATARY ( MINISTRY OF HOME ) — Allahabad High Court (2026-05-13)
• SHAHNAWAJ @ SERAJ v. STATE OF U.P. — Allahabad High Court (2026-05-13)
• DR RAMKESH @ RAMKESH YADAV v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
• GUDDU @ SACHIN KUMAR SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
• ANURAG SINGH v. STATE OF U.P. — Allahabad High Court (2026-05-11)
• DEEPANSHI RAJPOOT v. STATE OF U.P. — Allahabad High Court (2026-05-11)
• CHUIYYA ANSARI @ MOHD FAREED ANSARI v. STATE OF U.P. — Allahabad High Court (2026-05-11)
• ROHIT KUMAR v. STATE OF U.P. — Allahabad High Court (2026-05-11)