JAGMOHAN BANSAL
26 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 26 |
Disposal nature
| DISMISSED | 23 |
| DISPOSED OF | 2 |
| ALLOWED | 1 |
Recent judgments
- STATE OF HARYANA AND OTHERS v. SAT PAL — Punjab & Haryana High Court (2024-07-26)
- STATE OF HARYANA AND OTHERS v. RANDHIR SINGH — Punjab & Haryana High Court (2024-07-26)
- STATE OF HARYANA AND OTHERS v. SURESH CHANDER — Punjab & Haryana High Court (2024-07-26)
- STATE OF HARYANA AND OTHERS v. SANTOSH DEVI AND ANR. — Punjab & Haryana High Court (2024-07-26)
- STATE OF HARYANA AND OTHERS v. LAL CHAND — Punjab & Haryana High Court (2024-07-26)
- STATE OF HARYANA AND OTHERS v. KANTA DEVI — Punjab & Haryana High Court (2024-07-26)
- STATE OF HARYANA AND OTHERS v. RISHI RAJ AND ANR — Punjab & Haryana High Court (2024-07-26)
- STATE OF HARYANA AND OTHERS v. RAMCHANDER — Punjab & Haryana High Court (2024-07-26)
- STATE OF HARYANA AND OTHERS v. RAMPAL — Punjab & Haryana High Court (2024-07-26)
- STATE OF HARYANA AND OTHERS v. RAGHUBIR SINGH — Punjab & Haryana High Court (2024-07-26)
Lex