JAGDISH BHALLA,DINESH MAHESHWARI

137 recorded High Court judgment(s) · 2010–2010

Courts

Disposal nature

Recent judgments

• PREM PAL SINGH v. UNION OF INDIA and ORS. — Rajasthan High Court (2010-10-29)
• GANESH LAL KHARWAL v. STATE and ANR — Rajasthan High Court (2010-10-26)
• NAV SHIKSHA SAMAJ, SRIPRATAP S.H.S.S., v. DR.MAHAVEER PRASAD and ORS. — Rajasthan High Court (2010-08-25)
• BABU LAL VERMA v. STATE OF RAJ. and ORS — Rajasthan High Court (2010-08-25)
• SHARWAN SINGH v. JAI NARAIN VYAS UNIVERSITY, JOD. and ANR — Rajasthan High Court (2010-08-25)
• TULCHHI RAM v. STATE OF RAJ. and ORS. — Rajasthan High Court (2010-08-20)
• UNION OF INDIA and ORS v. CHANDRESH KUMAR @ CHUNNI LAL — Rajasthan High Court (2010-08-20)
• RAJ NURSES ASSOCIATION, DIS. BRANCH v. THE STATE OF RAJASTHAN and ORS — Rajasthan High Court (2010-08-20)
• THE RAJ. STATE MINE LABOUR UNION, v. STATE OF RAJ. and ORS. — Rajasthan High Court (2010-08-20)
• RAJ.SHIKSHAK SANGH SANADHYA v. STATE and ORS. — Rajasthan High Court (2010-08-18)