J SREENIVAS RAO,P NAVEEN RAO

667 recorded High Court judgment(s) · 2022–2023

Courts

Telangana High Court

667

DISMISSED	236
DISPOSED OF NO COSTS	234
WITHDRAWN	67
ALLOWED NO COSTS	52
DISMISSED AS INFRUCTUOUS	30
DISMISSED AS NON PROSECUTION	26
DISMISSED NO COSTS	9
CLOSED NO COSTS	4

Mahmood Hussain Khan v. Madame Canisia Ceizar and 7 others — Telangana High Court (2023-03-24)
Altaf Hussain Khan v. Madame Canisia Ceizar — Telangana High Court (2023-03-24)
M/S. VICTORY CONSTRUCTIONS., HYDERABAD. v. C. PRADEEP KUMAR AND 5 ORS, HYDERABAD. — Telangana High Court (2023-02-10)
M/s. RA Pure Life Science Limited v. Indian Overseas Bank — Telangana High Court (2023-02-10)
Ch. Govardhan Reddy v. M/s. RA Pure Life Sciences Ltd and 4 others — Telangana High Court (2023-02-10)
Indian Overseas Bank v. M/s RA Pure Life Sceince Limited and 4 Others — Telangana High Court (2023-02-10)
Sadineni Ravi v. The State of Telangana and 3 others — Telangana High Court (2022-12-30)
Uppari Anjaneylu and another v. The Recovery Officer and another — Telangana High Court (2022-12-29)
M/s. Varalaxmi Seeds Processing Plant v. The Union of India — Telangana High Court (2022-12-29)
Chintala Srinivas v. Registrar (administration) And another — Telangana High Court (2022-12-29)