J SREENIVAS RAO,ALOK ARADHE

845 recorded High Court judgment(s) · 2024–2025

Courts

Telangana High Court

845

DISPOSED OF NO COSTS	427
DISMISSED AS INFRUCTUOUS	156
DISMISSED	114
WITHDRAWN	96
DISMISSED AS NON PROSECUTION	24
ALLOWED NO COSTS	16
PARTLY ALLOWED NO COSTS	9
CLOSED NO COSTS	2

Dr.Vineela Chettipalli, v. The Union of India, — Telangana High Court (2025-01-09)
Aedla Sudhaker Reddy v. The State of Telangana — Telangana High Court (2025-01-09)
Tallapalli Ashirvadam v. The State of Telangana — Telangana High Court (2025-01-09)
M. Akshara v. The State of Telangana, — Telangana High Court (2025-01-09)
G.Narasinga Rao v. The State of Telangana — Telangana High Court (2025-01-09)
T. RAGHUNATH, HYD v. SECY. GAD (SR) DEPT., HYD AND 6 OT — Telangana High Court (2025-01-09)
Md Taherbin Ali , Taher Ali v. The State of Telangana — Telangana High Court (2025-01-08)
Dr. M. Vijay Kumar v. P. V. Narsimha Rao Telangana Veterinary University — Telangana High Court (2025-01-08)
Syed Bin Hasan v. The State of Telangana — Telangana High Court (2025-01-08)
Kummari Anjaiah v. Kumari Pentamma — Telangana High Court (2025-01-08)