LexJ SREENIVAS RAO
8,639 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 8639 |
Disposal nature
| DISPOSED OF NO COSTS | 2662 |
| CLOSED NO COSTS | 1863 |
| ALLOWED NO COSTS | 1537 |
| DISMISSED AS INFRUCTUOUS | 740 |
| WITHDRAWN | 504 |
| DISMISSED | 497 |
| DISMISSED AS NON PROSECUTION | 260 |
| DISMISSED NO COSTS | 182 |
Recent judgments
- Syed Eshteshamuddin v. The State of Telangana — Telangana High Court (2026-05-06)
- Gunda Sudhakar v. The State of Telangana — Telangana High Court (2026-05-06)
- Girish Agarwal v. THE STATE OF TELANGANA — Telangana High Court (2026-05-06)
- Mahesh Kumar Upadhyaya v. The State of telangana — Telangana High Court (2026-05-06)
- Shaik Syeed v. The State of Telangana — Telangana High Court (2026-05-06)
- Soma Shekar@Soma Sivakumar v. THE STATE OF TELANGANA — Telangana High Court (2026-05-06)
- M Naresh v. The State of Telangana, — Telangana High Court (2026-05-06)
- Shaik Hussain v. The State of Telangana — Telangana High Court (2026-05-06)
- R. Srinivas Goud v. The State of Telangana — Telangana High Court (2026-05-06)
- Soma Shekar@SomaSivakumar v. THE STATE OF TELANGANA — Telangana High Court (2026-05-06)