LexJ P DEVADHAR
2,833 recorded High Court judgment(s) · 2002–2020
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 2833 |
Disposal nature
| Disposed off/Dismissed for default | 1811 |
| Withdrawn | 609 |
| Compramised | 210 |
| (unspecified) | 195 |
| Dismissed/Rule Discharged | 4 |
| Rejected at Admission stage | 2 |
| Appeal Abated | 1 |
| Admitted/Allowed/Granted/Rule Absolute | 1 |
Recent judgments
- PUNDLIK DHANAJI CHAUDHARI (PATIL) (DIED) THR LRS USHABAI AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2020-02-08)
- THE STATE OF MAHARASHTRA AND OTHERS v. JIJABAI HEMCHANDRA PATIL — Bombay High Court (2020-02-08)
- EXECUTIVE ENGINEER, URDHAVA PRAVARA DHARAN VIBHAG, GHULEWADI THR GMIDC AURANGABAD AND ANOTHER v. SAKUBAI PUNJA WAKCHOURE — Bombay High Court (2020-02-08)
- THE G.M.I.D.C., THR THE EX. ENGINEER, LATUR MEDIUM PROJECT LATUR AND ORS v. VIJAYKUMAR ANKUSH DEVKATE AND ANR — Bombay High Court (2020-02-08)
- THE STATE OF MAHARASHTRA v. VITHAL SANGRAM KENDRE AND ANR — Bombay High Court (2020-02-08)
- EXECUTIVE ENGINEER, URDHAVA PRAVARA DHARAN VIBHAG, GHULEWADI THR GMIDC AURANGABAD AND ANOTHER v. MACCHINDRA RAKHMAJI WAKCHOURE AND OTHERS — Bombay High Court (2020-02-08)
- THE G.M.I.D.C., THR THE EX. ENGINEER, LATUR MEDIUM PROJECT LATUR AND ORS v. PASHASAB MAHEBUBSAB PIRJADE — Bombay High Court (2020-02-08)
- EXECUTIVE ENGINEER, LATUR MEDIUM PROJECT DIVISION, LATUR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2020-02-08)
- THE STATE OF MAHARASHTRA AND ANOTHER v. PRAMOD SANGRAMAPPA SHETKAR — Bombay High Court (2020-02-08)
- SARUBAI @ SHOBHABAI GULABSING VALAVI AND OTHERS v. MOHAMMAD HANIF MUSABHAI TIBA AND ANR — Bombay High Court (2020-02-08)