LexJ. NISHA BANU, V. LAKSHMINARAYANAN
75 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 75 |
Disposal nature
| DISMISSED | 38 |
| DISPOSED OF | 15 |
| DISMISSED AS INFRUCTUOUS | 6 |
| DISMISSED AS WITHDRAWAL | 4 |
| ALLOWED | 4 |
| DISMISSED FOR NON-PROSECUTION | 3 |
| ORDERED | 3 |
| CLOSED | 1 |
Recent judgments
- K.EASSA v. THE STATE OF TAMILNADU — Madras High Court (2024-08-01)
- G.KUDHUPUDIN, v. MRS.SEEMA KAPOOR — Madras High Court (2023-10-18)
- K.Kowsalya v. Tamilnadu Pollution Control Board, — Madras High Court (2023-09-05)
- G.Raju v. The Secretary to the Government — Madras High Court (2023-09-05)
- M.Palaniappan Rajamanickam, v. Tamil Nadu Pollution control Board — Madras High Court (2023-09-05)
- D.Sekar v. Tamil Nadu Pollution Control Board — Madras High Court (2023-09-05)
- B.Jayachander, v. The Secretary to Government, — Madras High Court (2023-09-05)
- Manjula v. Tamil Nadu Pollution Control Board — Madras High Court (2023-09-05)
- K.Saravanan v. The National Green Tribunal — Madras High Court (2023-09-05)
- S.MANOHARAN v. THE COMMISSIONER — Madras High Court (2023-09-05)