LexJ. NISHA BANU, V. BHARATHIDASAN
516 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 516 |
Disposal nature
| ALLOWED | 184 |
| CLOSED | 119 |
| DISMISSED | 82 |
| WITHDRAWN DISMISSED | 45 |
| DISPOSED OF | 35 |
| ORDERED | 28 |
| PARTLY ALLOWED | 10 |
| DISMISSED AS INFRUCTUOUS | 7 |
Recent judgments
- The Inspector of Police v. Muthuraj @ Andavar — Madras High Court (2021-11-16)
- R.ANITHA RANI, v. THE TEACHER RECRUITMENT BOARD — Madras High Court (2021-11-16)
- THE NATIONAL INSURANCE CO.LTD. v. VINITHA, — Madras High Court (2021-11-16)
- SHRIRAM GENERAL INSURANCE v. U.NITTINKUMAR — Madras High Court (2021-11-16)
- The Inspector of Police v. Vasantha Kumar@ Ganesan — Madras High Court (2021-11-16)
- THE NATIONAL INSURANCE CO.LTD. v. VINITHA, — Madras High Court (2021-11-16)
- HAJEE MOOSA ENTERPRISES PVT. v. THE DEPUTY DIRECTOR, — Madras High Court (2021-10-08)
- THE MANAGING DIRECTOR v. ARUL MANI — Madras High Court (2021-10-08)
- M.Madasamy v. The Superintendent of Police — Madras High Court (2021-10-08)
- M/S.NAGAPPA MOTORS v. THE STATE OF TAMIL NADU — Madras High Court (2021-10-08)