J. NISHA BANU, S.SRIMATHY

1,635 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• Soosai v. The Director — Madras High Court (2025-09-26)
• THE STATE OF TAMIL NADU v. S.SUDHA — Madras High Court (2025-09-26)
• A. Chandramohan Raj v. State Level Scrutiny Committee - I — Madras High Court (2025-09-26)
• K.MALLIKA, D/O.V.KUMARASAMY v. THE T.N. STATE LEVEL SCRUTINY — Madras High Court (2025-09-26)
• S.V.Eswara Ragava v. The Tahsildar — Madras High Court (2025-09-26)
• Premkumar.S v. The Chairman — Madras High Court (2025-09-01)
• Masilamani v. Loganathan — Madras High Court (2025-09-01)
• Venkatraman V v. The Tamilnadu State Level Scrutiny Committee — Madras High Court (2025-09-01)
• R.Ramakrishnan v. The Principal Secretary to Government — Madras High Court (2025-09-01)
• Malliga M v. The Chairman — Madras High Court (2025-08-22)