LexJ. NISHA BANU, S. SOUNTHAR
399 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 399 |
Disposal nature
| ALLOWED | 172 |
| DISPOSED OF | 51 |
| DISMISSED | 43 |
| ORDERED | 40 |
| CLOSED | 36 |
| DELAY CONDONED | 30 |
| DISMISSED AS INFRUCTUOUS | 11 |
| WITHDRAWN DISMISSED | 9 |
Recent judgments
- C.SIVASANKARAN v. THE DEPUTY DIRECTOR — Madras High Court (2025-10-16)
- HOTEL PENTAGON INN v. E.Sivakumar — Madras High Court (2025-10-14)
- NALLASAMY v. The Superintendent of Police — Madras High Court (2025-10-14)
- J.JAYAPAUL MOHAN v. THE COMMISSIONER OF POLICE — Madras High Court (2025-10-14)
- KUMAR v. THE STATE REP BY, THE SECRETARY TO GOVERNMENT, — Madras High Court (2025-10-14)
- REENA v. THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT — Madras High Court (2025-10-14)
- KUMUDHA v. The Secretary to Government — Madras High Court (2025-10-14)
- AMSAVENI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2025-10-14)
- Keerthana v. The State represented by its — Madras High Court (2025-10-14)
- KUMAR v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2025-10-14)