LexJ. NISHA BANU, S. NAGAMUTHU
22 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 22 |
Disposal nature
| DISMISSED | 14 |
| PARTLY ALLOWED | 3 |
| ALLOWED | 3 |
| DISPOSED OF | 1 |
| DISMISSED FOR NOT PRESSED | 1 |
Recent judgments
- T. PHILOMENA, v. THE COMMISSIONER, — Madras High Court (2016-11-01)
- M/S.ST.MICHAEL HIGH SCHOOL v. THE DISTRICT COLLECTOR — Madras High Court (2016-11-01)
- M/S.SRI SUMANGALI SUPER MARKET v. THE COMMISSIONER OF POLICE — Madras High Court (2016-11-01)
- P.SANTHANADURAI v. THE DIRECTOR — Madras High Court (2016-11-01)
- MAKKAL NALA IYAKAM SIVANTHI v. THE DISTRICT COLLECTOR AND — Madras High Court (2016-11-01)
- TAMILTHAI,W/O.JAYACHANDRAN v. TAMIL NADU HOUSING BOARD — Madras High Court (2016-11-01)
- NAGESWARI v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2016-11-01)
- S.R.AYYADURAI, v. THE DISTRICT COLLECTOR, — Madras High Court (2016-11-01)
- S.DHANALAKSHMI, PRESIDENT, v. THE STATE REP. BY ITS — Madras High Court (2016-11-01)
- ST.JOSEPHS COLLEGE, v. THE REVENUE DIVISIONAL ÓFFICER — Madras High Court (2016-11-01)