J. NISHA BANU, R.VIJAYAKUMAR

23 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• Usha v. THE DISTRICT COLLECTOR — Madras High Court (2025-04-03)
• P.Ayyappan v. The District Collector — Madras High Court (2025-04-03)
• S.B.Rajkumar v. B.Kalyani — Madras High Court (2025-04-03)
• St. Josephs Higher Secondary School v. The District Collector — Madras High Court (2025-04-03)
• D. SHANTHY RAJAN v. THE COMMISSIONER OF HINDU — Madras High Court (2025-04-03)
• S.Ramu v. The District Collector — Madras High Court (2025-04-03)
• M/S. JAIZAR SPINTEX PVT LTD., v. THE DISTRICT COLLECTOR/ — Madras High Court (2025-04-03)
• Rajesh Pandi v. Sivaji.P — Madras High Court (2025-04-03)
• The Regional Provident Fund Commissioner v. The Presiding Officer — Madras High Court (2025-04-03)
• The State of Tamilnadu v. R.Subramaniya Pandiyan — Madras High Court (2025-04-03)