J. NISHA BANU, R.SAKTHIVEL

353 recorded High Court judgment(s) · 2024–2025

Courts

Madras High Court

353

DELAY CONDONED	91
DISMISSED	79
PARTLY ALLOWED	40
ORDERED	34
DISMISSED FOR NON-PROSECUTION	28
ALLOWED	23
DISPOSED OF IN MEMO OF COMPROMISE	11
DISMISSED AS WITHDRAWAL	10

S.SHANMUGA KALAIVANI, v. S.GANESAN, — Madras High Court (2025-06-04)
K. SELVAMANI v. MAGESHWARI — Madras High Court (2025-06-04)
T.SIVAKUMAR v. D.NARMADHA — Madras High Court (2025-06-04)
V. RAJESH v. ANUPRIYA — Madras High Court (2025-06-04)
A. SRIDHAR v. N. SANKAR — Madras High Court (2025-04-29)
THE MANAGER v. A.SRIDHAR — Madras High Court (2025-04-29)
ARUNAMBIGAI v. K.C. SAMINATHAN — Madras High Court (2025-04-29)
UNITED INDIA INS CO LTD., v. R. YOGESH — Madras High Court (2025-04-29)
R. KRISHNAVENI v. P.S. DHARMARAJA — Madras High Court (2025-04-29)
SELVAKUMAR v. VIJAYASHANTHI — Madras High Court (2025-04-29)