LexJ. NISHA BANU, R. KALAIMATHI
402 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 402 |
Disposal nature
| DELAY CONDONED | 152 |
| DISMISSED | 55 |
| DISMISSED AS WITHDRAWAL | 53 |
| ORDERED | 33 |
| DISMISSED FOR NON-PROSECUTION | 19 |
| DISPOSED OF IN MEMO OF COMPROMISE | 17 |
| PARTLY ALLOWED | 17 |
| ALLOWED | 17 |
Recent judgments
- ARMY WELFARE HOUSING ORGANISATION (AWHO) v. CAPT NAGARAJAN VASUDEVA RAO — Madras High Court (2025-06-05)
- P.VIJAYAKUMAR v. SELVAMANI — Madras High Court (2025-06-05)
- The Commissioner of Customs, v. M/S.ISHA EXIM — Madras High Court (2025-04-29)
- ANJALAKSH AMMAL v. DHANABAGGIAM (Died) — Madras High Court (2025-04-08)
- K.VIJAYALAKSHMI v. G.MALURAM MISSER(DECEASED)1.MADHU DEVI — Madras High Court (2025-04-08)
- D.VINOTH KUMAR v. V.PADMASHREE — Madras High Court (2025-03-10)
- Pharmazell (India) Private Limited v. Assistant Commissioner of Income Tax Circle 1 — Madras High Court (2025-02-21)
- R.SENTHIL v. S.GAYATHRI — Madras High Court (2025-02-21)
- K.TAMILSELVAN v. K.VANITHA — Madras High Court (2025-02-21)
- SEENIVASAN v. ANNAPOORANI — Madras High Court (2025-02-21)