J. NISHA BANU, P. DHANABAL

329 recorded High Court judgment(s) · 2024–2025

Courts

Madras High Court

329

DISMISSED	101
ALLOWED	80
DELAY CONDONED	46
ORDERED	18
DISMISSED FOR NON-PROSECUTION	16
CLOSED	15
DISPOSED OF	15
DISMISSED AS WITHDRAWAL	10

R.Krishnan (Died.) and 4 others v. Thiru. Palaniraj, — Madras High Court (2025-08-12)
E.MAHARAJAN v. MALARKODI — Madras High Court (2025-08-12)
R.Krishnan (DIED.) AND 4 OTHERS v. THIRU. PALANIRAJ, — Madras High Court (2025-08-12)
M. Ramu v. R.Mohan and another — Madras High Court (2025-08-12)
S. Vinayagamoorthy, v. Mr. R. Mohan and another — Madras High Court (2025-08-12)
PERAMBALUR SUGAR MILLS v. THE TAMIL NADU ALL COOPERATIVE — Madras High Court (2024-11-13)
The Management of Tenneco Automotive India Pvt Ltd., v. The Presiding officer — Madras High Court (2024-11-13)
MANAGEMENT OF APEX KNOWLEDGE TECHNOLOGY PVT LTD. v. SPECIAL DEPUTY COMMISSIONER OF LABOUR — Madras High Court (2024-11-13)
THE MANAGEMENT v. The Workmen — Madras High Court (2024-10-22)
R.KRISHNAN v. THE MANAGEMENT OF GRAIGMORE ESTATE — Madras High Court (2024-10-22)