J. NISHA BANU, N. MALA

721 recorded High Court judgment(s) · 2023–2025

Courts

Madras High Court

721

DISPOSED OF	283
ALLOWED	107
DISMISSED	91
CLOSED	85
ORDERED	36
DISMISSED AS WITHDRAWAL	36
DISMISSED AS INFRUCTUOUS	32
DISMISSED FOR NON-PROSECUTION	25

P.Charles Nelson v. Tmt. S. Madumathi, IAS., — Madras High Court (2025-03-10)
Bala Kodhanada Rao, v. Uma Devi Mallia, — Madras High Court (2025-03-10)
MANAGING DIRECTOR, v. GRAMA KUDIYIRUPOR PODHU NALA SANGAM, — Madras High Court (2024-12-19)
M.Javid Tamiz, v. J. Kumaragurubaran, — Madras High Court (2024-12-19)
THE DEPUTY ZONAL MANAGER AND ZONAL HEAD v. BALAKODHANDA RAO — Madras High Court (2024-12-19)
V.Eswaramurthy v. Sivaguru Prabakaran,IAS — Madras High Court (2024-12-19)
Mr.S.Charles v. Mr.Dinesh Kumar — Madras High Court (2024-12-19)
MR.VINOD @ LOGANATHAN v. THE COMMISSIONER — Madras High Court (2024-12-19)
K.Lakshminarayanan v. Thiru. Kiran Gurrala, I.A.S., — Madras High Court (2024-10-24)
Daljeet Chadha v. CHAIRMAN, — Madras High Court (2024-10-24)