LexJ. NISHA BANU, N. ANAND VENKATESH
665 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 665 |
Disposal nature
| ALLOWED | 373 |
| CLOSED | 107 |
| DISMISSED | 73 |
| DISPOSED OF | 52 |
| WITHDRAWN DISMISSED | 19 |
| PARTLY ALLOWED | 14 |
| ORDERED | 9 |
| DISMISSED AS ABATED | 7 |
Recent judgments
- The District Elementary Educational Officer, v. G.John Godwin, — Madras High Court (2024-07-04)
- THE DISTRICT EDUCATIONAL OFFICER v. P.Thiyagarajan — Madras High Court (2024-07-04)
- THE MADURAI MARKET COMMITTEE v. The Commissioner — Madras High Court (2024-07-04)
- R.YATHAVAMOORTHY v. Miss.B CHRISOLITE — Madras High Court (2024-07-04)
- V.Rasappa, v. The Executive Engineer — Madras High Court (2023-07-31)
- Sivakandan v. The Inspector of Police — Madras High Court (2022-11-08)
- Subbaiah v. The Inspector of Police — Madras High Court (2022-11-08)
- Sivakumar v. The Inspector of Police — Madras High Court (2022-11-08)
- V. Veluchamy v. The Inspector of Police — Madras High Court (2022-11-01)
- Ramesh v. The Inspector of Police — Madras High Court (2022-11-01)