LexJ. NISHA BANU, M.JOTHIRAMAN
848 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 848 |
Disposal nature
| DISPOSED OF | 261 |
| DELAY CONDONED | 241 |
| DISMISSED | 134 |
| ORDERED | 89 |
| ALLOWED | 34 |
| CLOSED | 29 |
| WITHDRAWN DISMISSED | 29 |
| DISMISSED AS INFRUCTUOUS | 11 |
Recent judgments
- The Secretary to the Government of India v. The Salem Diocese Society — Madras High Court (2025-09-24)
- R.SENTHAMIZH v. THE REVENUE DIVISIONAL OFFICER — Madras High Court (2025-09-24)
- K.K. SREERANGAN v. S. DEIVASIGAMANI — Madras High Court (2025-09-16)
- RAGHAVAN v. THE COMMISSIONER — Madras High Court (2025-09-16)
- The Principal v. S.Palanivel — Madras High Court (2025-09-16)
- V.K. SAKTHI KUMAR v. THE STATE OF TAMIL NADU — Madras High Court (2025-09-16)
- The Executive Council v. Dr.P.Vijayan — Madras High Court (2025-09-16)
- The National Confederation of BHEL v. The Chairman and Managing Director — Madras High Court (2025-09-16)
- AMS AND COMPANY v. THE DISTRICT COLLECTOR, — Madras High Court (2025-09-01)
- K. Dorairaj v. Radhakrishnan — Madras High Court (2025-08-26)