J. NISHA BANU, L.VICTORIA GOWRI
47 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 47 |
Disposal nature
| DISMISSED | 23 |
| DISPOSED OF | 10 |
| ORDERED | 6 |
| ALLOWED | 4 |
| WITHDRAWN DISMISSED | 3 |
| CLOSED | 1 |
Recent judgments
- The State of Tamilnadu v. R.Chamuundeeswari — Madras High Court (2025-04-04)
- Jegadeesan v. The District Collector — Madras High Court (2025-04-02)
- Kanagaraj .R v. The President — Madras High Court (2025-04-02)
- Sangeetha .K v. The District Collector — Madras High Court (2025-04-02)
- The State of Tamilnadu v. R.Chamuundeeswari — Madras High Court (2025-04-02)
- T.Novid v. The District Collector — Madras High Court (2025-02-10)
- S.Pannerselvam v. The District Collector — Madras High Court (2025-02-10)
- S.Jesuraj v. The Assistant Divisional Engineer — Madras High Court (2025-02-10)
- G.Singari v. The District Collector — Madras High Court (2025-02-10)
- S.Saravanan v. The Commissioner — Madras High Court (2025-02-10)
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