J. NISHA BANU, K.K. RAMAKRISHNAN
65 recorded High Court judgment(s) · 2024–2024
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| Madras High Court | 65 |
Disposal nature
| CLOSED | 21 |
| DISPOSED OF | 18 |
| DISMISSED | 11 |
| ALLOWED | 5 |
| WITHDRAWN DISMISSED | 4 |
| CLOSED AS INFRUCTUOUS | 1 |
| PARTLY ALLOWED | 1 |
| DISMISSED FOR NOT PRESSED | 1 |
Recent judgments
- Gunasekaran v. The Inspector of Police — Madras High Court (2024-06-28)
- S.Sanjay v. The Superintendent of Police — Madras High Court (2024-01-12)
- D.S.Nivedha Joice v. The Superintendent of Police — Madras High Court (2024-01-12)
- Ramalingam v. The State Rep by — Madras High Court (2024-01-12)
- Rukumani v. The Deputy Inspector General of Prison — Madras High Court (2024-01-12)
- Arokiya Reganraj v. The Superintendent of Police — Madras High Court (2024-01-12)
- Muniyasamy v. The Inspector of Police — Madras High Court (2024-01-12)
- K.Senthamarai v. The Inspector General of Police — Madras High Court (2024-01-11)
- Menaka v. The Superintendent of Police — Madras High Court (2024-01-11)
- Malarvizhi v. The Principal Secretary to Government — Madras High Court (2024-01-11)
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